Calcutta High Court (Appellete Side)
Anr vs Union Of India & Ors. ) on 11 March, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 25 11.03.2014
W.P.9708(W) of 2000 pg (Paschim Banga Lozenge Kutir Silpa Samity & Anr. Vs. Union of India & Ors. ) None appears.
The writ petition stands dismissed for default.
(DIPANKAR DATTA,J.)