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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(ii) in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979

(ii)a stock-cum-price board showing the opening balance of motor spirit and/or high speed diesel oil of the day and the rate per litre.