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[Cites 0, Cited by 0] [Section 10(24)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(24)(10) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

10.9.2The following information shall be provided on the reverse of the bill or stamped on the bill or be sent in an annexure accompanying the bill at least twice a year: