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State of Jharkhand - Section

Section 13 in Jharkhand Building Byelaws 2016

13. Periodic report of Construction.

- 13.1 In case of high rise buildings the builder/owner/applicant shall submit a periodic progress report after plinth level, each roof slab casting in Form-XI to the authority. The process of submission of such reports shall be made easy through an online process. The authority has to make site inspection within 15 days from the date of application and if the construction is found as per bye laws the authority will issue a go ahead certificate to the applicant within 10 days of inspection.