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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Plant Quarantine (Regulation of Import into India) Order, 2003

(4)Directorate of Plant Protection Quarantine and Storage (DPPQ&S) shall carry out audit of PEQ facilities jointly with concerned IA for its approval. The inspection will be carried out to establish the compliance of the facility with the relevant SOP.