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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)When the office of the President is vacant, the Vice-President shall exercise all the powers and perform all the functions of the President, until the election of a successor to the office of the President.