Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Mizoram - Subsection Section 5(iv) in The Mizoram Civil Service Rules, 1988 (iv)The number of posts in the Senior Grade shall be 35% of the authorised permanent strength of the service.' by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]]
