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Himachal Pradesh High Court

Dharmesh Sharma vs . Tanisha Sharma on 26 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dharmesh Sharma vs. Tanisha Sharma .

CMPMO No. 665 of 2022 26.9.2023 Present: Mr. Pranav Sharma, Advocate, vice counsel for the petitioner.

Mr. Sanjeev Kuthiala, Sr. Advocate with Ms. Amita Chandel, Advocate, for the respondent.

of Learned counsel for the parties jointly submit that the parties are willing to negotiate for rt amicable resolution of the dispute. In view of stand so taken by the parties, let both the parties remain present before this Court on the next date.

List on 3.11.2023.

(Satyen Vaidya) Judge 26th September, 2023 (kck) ::: Downloaded on - 26/09/2023 20:36:58 :::CIS