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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)In case of a corner plot, the height of the boundary wall abutting the road shall be restricted to 0.75 metre for a length of 5 metres on the front and side of the intersections and the remaining height upto 1.5 metres shall be made up of railings to increase visibility.