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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(i) in Police Regulations, Calcutta, 1968

(i)any Assistant Sub-Inspector, head constable or constable of the Calcutta Police in uniform may travel free in tram cars of the Calcutta Tramways Company in second class only. A Sub-Inspector, Sergeant or an Inspector may similarly travel in uniform in the first class.