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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(d) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(d)Before withdrawing recognition under points 8(a) and/or 8(b) and/or 8(c), the competent authority have to give the Management of the Play School an opportunity for making its representation.