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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2) in The M.P. Cinemas (Regulation) Rules, 1972

(2)There shall be no coils of slack electric cable within the enclosure. The leads to the cinematograph lamp shall unless conveyed within a metal pipe or other suitable casing, be kept well apart without both within and the enclosure so that the course of each may be readily traced. All live parts in the enclosure shall at all times be totally covered by insulating and fire proof material.