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State of Madhya Pradesh - Section

Section 50 in The M.P. Cinemas (Regulation) Rules, 1972

50. Enclosure.

(1)Within the enclosure no readily combustible material shall be used in connection with any lamp in such a manner that it may come in contact with the lamps or conductors. The insulating material of an electric cable including unprotected leads to lamps in the enclosure shall be covered with fire-resisting material.
(2)There shall be no coils of slack electric cable within the enclosure. The leads to the cinematograph lamp shall unless conveyed within a metal pipe or other suitable casing, be kept well apart without both within and the enclosure so that the course of each may be readily traced. All live parts in the enclosure shall at all times be totally covered by insulating and fire proof material.