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Central Administrative Tribunal - Hyderabad

E V G Ra,Makrishna vs Dept Of Posts on 22 June, 2022

                                             1
                                                                           CP.No.163/2015

                     CENTRAL ADMINISTRATIVE TRIBUNAL
                       HYDERABAD BENCH, HYDERABAD

            CONTEMPT PETITION NO. 021/00163/2015 IN ORIGINAL
                    APPLICATION NO.021/00779/2013

                     HYDERABAD, this the 22nd day of June, 2022.

      CORAM

      HON'BLE MR. ASHISH KALIA, JUDL. MEMBER
      HON'BLE MR. K.V.EAPEN, ADMN. MEMBER

      E.V.G.Ramakrishna                                                 .....Petitioner

                               (By Advocate Sri J.Sudheer)

      Vs.

1.          Union of India, Rep. by its Secretary to Government of India, Ministry of
            Communications, New Delhi.

2.          The Chief Postmaster General, Andhra Pradesh Circle, Hyderabad-
            500001.

3.          The Postmaster General, Hyderabad Region, Hyderabad-500001.
4.          The Postmaster General, Kurnool Region, Kurnool.
5.          The Postmaster General, Vijayawada Region, Vijayawada.
6.          The Postmaster General, Visakhapatnam Region, Visakhapatnam.
7.          The Director (Staff), Department of Posts, Ministry of Communications
            & IT, New Delhi - 110001.

8.          Senior Supdt. of Railway Mail Service, Hyderabad Sorting Division,
            Kachiguda, Hyderabad - 500 027.

9.          Supdt., of Railway Mail Service, TP Division, Tirupathi.
10.         Senior Supdt., of Railway Mail Service, 'V' Division, Visakhapatnam.
11.         Supdt., of Railway Mail Service, Division, 'Z' Division, Hyderabad - 500
            001.

12.         K.Manohara, S/o Late K.Krishnaiah, Sorting Assistant, Hyderabad
            Sorting Division, Hyderabad.

13.         P.V.Nagabhushanam, S/o Laxmikantha Rao, SA, Hyd. Stg. Dn.
14.         K.Sharada, W/o K.Manohara, SA, Hyd. Stg. Dn.
                                        2
                                                                     CP.No.163/2015

15.   N.V.L.Padmavathi, W/o P.V.N.Bhushanam, SA, Hyd. Stg. Dn.
16.   M.R.V.Rao, S/o Rajeswar Rao, SA, Hyd. Stg. Dn.
17.   K.K.Rao, S/o Late Venkataswamy, SA, Hyd. Stg. Dn
18.   B.Chenchanna, S/o Late Venkatesam, SA, Hyd. Stg, Dn.
19.   R.Rajasekhara Rao, S/o Late Satyanarayana, SA, Hyd. Stg. Dn.
20.   P.Krishna Kumari, W/o M.Venkateswar, SA, Hyd. Stg. Dn.
21.   A.K.M.V.Prasad, A.Srihari Rao, SA, Hyd. Stg. Dn.
22.   V.K.Venamma, W/o Gopalkrishna, SA Hyd. Stg. Dn.
23.   K.Shyam Prasad, S/o Late K.Subramanyam, SA, Hyd. Stg. Dn.
24.   T.Venugopal, S/o Venkata Krishna, SA, Hyd. Stg. Dn.
25.   S A Hussain, S/o Late Syed Peer Hussain, SA, Hyd. Stg. Dn.
26.   N.Rajkumar, S/o N.Laxminarayana, SA, Hyd. Stg. Dn.
27.   D.Padma, W/o T.K.Kumar, SA, Hyd. Stg. Dn.
28.   T.Madhumathi,W/o Syamsundar, SA, Hyd. Stg. Dn,
29.   A.V.L.Kumari, W/o Prasad, SA, Hyd. Stg. Dn.
30.   K.Tirupalu, S/ o K.Dasthagiri, SA, Hyd. Stg. On.
31.   G.J.L.Bai, W/o Late Krishna Reddy, SA, Hyd. Stg. On.
32.   D.V.Laxmi, W/o Dhanunjaya Rao, SA, Hyd. Stg. Dn.
33.   A.Sangeetha, W/o Udaykumar, SA, Hyd. Stg. Dn.
34.   K.S.Latha, W/o K.Shyamkumar, SA, Hyd. Stg. Dn.
35.   G.Ramesh Babu, C/o Durgaiah, SA, Hyd. Stg. Dn.
36.   T.Sailaja, D/o T.Sailaja, SA, Hyd. Stg. Dn.
37.   P.Ch.P.Rao, S/o Late SeethaRamaiah, SA, Hyd. Stg. Dn.
38.   G.Uday Kumar, S/o Yadaiah, SA, Hyd. Stg. Dn.
39.   K.Suresh, S/o Ganapathi, SA, Hyd. Stg, Dn.
40.   V.L.Kantha, D/o V.Easwaraiah, SA, Hyd. Stg Dn.
41.   K.Yadagiri, S/o Narsappa, SA, Hyd. Stg. Dn.
42.   R.Anuradha, W/o Koteshwar Rao, SA, Hyd. Stg. Dn.
43.   M.N.Nalini, W/o M.V.Ramana, SA, Hyd. Stg. Dn.
44.   S.V.S.Prasad, S/o S.V.S Ch.Murthy, SA, Hyd. Stg. Dn.
45.   G.A.Radha Krishna, S/o G.Ramachander Rao, SA, Hyd. Stg. Dn.
46.   M.L.Narayana, S/o Ramaiah, SA, Hyd. Stg. Dn.
47.   R.Laxmi Mani, C/o V.S.Viswanatham, SA, Hyd. Stg. Dn.
                                       3
                                                                 CP.No.163/2015

48.   Kalpana, W/o Ambadas Baggi, SA, Hyd. Stg. Dn.
49.   C.Shobha Rani, W/o Krishna Rao, SA, Hyd. Stg. Dn.
50.   K.R.Sudhesh Kumar, S/o K.S.Ramachander Rao, SA, Hyd. Stg. Dn.
51.   P.Rajakumari, W/o Vidyasagar, SA, Hyd. Stg. Dn.
52.   C.S.C.Kumar, S/o Satyanarayana, SA, Hyd. Stg. Dn.
53.   SK Begumbee, W/o SK Meeraali, SA, Hyd. Stg. Dn.
54.   D.P.Murthy, S/o D.Satyanarayana Chary, SA, Hyd. Stg. Dn.
55.   M.Ramachandraiah, S/o Chinnaiah, SA, Hyd. Stg. Dn.
56.   M.Venkateswar, S/o Narsimulu, SA, Hyd. Stg. Dn.
57.   A.Anjaneyuiu, S/o Narayana, SA, Hyd. Stg. Dn.
58.   S.S.Bhushan, S/o Yadaiah, SA, Hyd. Stg. Dn.
59.   K.Dharma Rao, S/o Hanumantha Rao, SA, Hyd. Stg. Dn.
60.   Y.D.Prasad, S/o Radhakrishna Murthy, SA, Hyd. Stg. Dn.
61.   T.S.Rao, S/o Simha Rao SA, Hyd. Stg. Dn.
62.   J.Subbalakshmi, W/o M.B.S.Sharma, SA, Hyd. Stg. Dn.
63.   C.A.M.Tayaru, W/o C.K.V.S Murthy, SA, Hyd. Stg. Dn.
64.   N.Anandavally, W/o Ramana Murthy, SA, Hyd. Stg. Dn.
65.   T.V.Kumar, S/o Late T.Baburao, SA, Hyd. Stg.
66.   U.Nageswara Rao, S/o Late Kushaiah, SA, Hyd. Stg. Dn.
67.   S.S.Narayana, S/o Madhava Rao, SA, Hyd. Stg. Dn.
68.   S.Syam Rao, S/o Madhava Rao, SA, Hyd. Stg. Dn.
69.   Boini S Narayana, S/o Kajalu, SA, Hyd. Stg. Dn.
70.   T.C.Ramanaiah, S/o Ramaiah, SA, Hyd. Stg. Dn.
71.   D.Thirupataiah, S/o Kishtaiah, SA, Hyd. Stg. Dn.
72.   K.Rajyalakshmi, W/o Vijaya Babu, SA, Hyd. Stg. Dn.
73.   P.Usha, W/o S.L.Narayanan, SA, Hyd. Stg. Dn.
74.   P.D.Bhavani Swamy, C/o A.V.Sharma, SA, Hyd. Stg. Dn.
75.   C.Tulsi, W/o V.V.Bhanumurthy, SA, Hyd. Stg. Dn.
76.   P.Devender, S/o Durgaiah, SA, Hyd. Stg. Dn.
77.   V.P.Rao, S/o Moses, SA, Hyd. Stg. Dn.
78.   N.N.Rao, S/o. Late Maridi, SA, Hyd. Stg. Dn.
79.   K.V.K.Mohan, S/o Anjaneyulu, SA, Hyd. Stg. Dn.
80.   B.S.Narayana, S/o B.Laxman Rao, SA, Hyd. Stg. Dn.
                                        4
                                                                    CP.No.163/2015

81.    N.B.N.Rao, S/o Late Jagannatha Rao, SA, Hyd. Stg. Dn
82.    G.Balaiah, S/o. G.Gangaiah, SA, Hyd. Stg. Dn.
83.    A.Purushotham, S/o Late Narasimha Rao, SA, Hyd. Stg. Dn.
84.    P.Gopala Krishna, S/o Yellaiah, SA, Hyd. Stg. Dn.
85.    K.Shiva Nandam, S/o Venkatachalam, SA, Hyd. Stg. Dn.
86.    E.Omkari, S/o Chittari, SA, Hyd. Stg. Dn.
87.    P.Krishna, S/o P.Rajaiah, SA, Hyd. Stg. Dn.
88.    P.Kondaiah, S/o Sri.Munuswamy, SA, Tirupati Division (TP Dn.)
89.    P.Brahmaiah Chetty, S/o P.Gurumurthy Chetty, SA, TP Dn.
90.    R.Mohan Rami Reddy, S/o Sri.R.Bathi Reddy, SA, TP Dn.
91.    D.Venkateswarlu, S/o Sri.D.Nagabhushanam, SA, TP Dn.
92.    P. Jayaramaiah, S/o Sri.P.Chenchaiah, SA, TP Dn.
93.    L.Lalithamma, W/o C.S.Bhanu, SA, TP Dn.
94.    L.Guravarajulu, S/o Sri.L.Gurappa, SA, TP Dn.
95.    Shaik Hussain, S/o. Sri.S.K.Chand, SA, RMS Nizamabad
96.    Rama Shyamasunder, S/o Sri.R.Ramachandran, SA, HRO, RMS 'Z' Dn.
97.    P.Krishna Reddy, S/o Sri.P.Venkat Reddy, SA, % SRM RMS 'Z' Dn.
98.    Syed Khaleelulla, S/o Sri.Sd Mohiyuddin, SA, RMS Mahabubnagar
99.    K.Satyanarayan Rao, S/o Sri.K.Laxman Rao, SA, RMS Mahabubnagar
100.   K.Satyanarayana, S/o Sri Ramulu, SA, Karimanagar Stg
101.   S Sammaiah, S/o Sri S Karraiah, SA, Kazipet
102.   M.Satyanarayana Reddy, S/o Sri M Venkat Reddy, SA, Kazipet
103.   T Venkatachalam, S/o Sri T Narasimhaiah, HRO, RMS 'Z' Dn.
104.   T Rama Mohan Rao, S/o. Sri T Pulla Rao, SA, Nalgonda
105.   Md. Asifuddin, S/o Sri Md. Aleemuddin, SA, Nizamabad
106.   A Ramesh, S/o. Sri. A Raja Rao, SA, Nizamabad
107.   B Mohan Reddy, S/o Sri B Malla Reddy, SA, Mancherial Stg.
108.   M.Balaram, S/o Sri Sree Rama Murthy, SA, Karimnagar Stg.
109.   ChVenkateswarlu, S/o Sri Ch Radha Kistaiah, SA, Karimnagar Stg.
110.   Syed Abdul Rahman, S/o Sri Sd Madhar, SA, HRO, RMS 'Z' Dn,
111.   Zahuruddin, S/o Sri Yakub Ali, SA, Mahabubnagar RMS
112.   V Balagoud, S/o Sri V Lingaiah Goud, SA, Mahabubnagar RMS
113.   R Rajender Prasad, S/o Sri Raja Mouli, SA, Kazipet
                                         5
                                                                    CP.No.163/2015

114.   R Srinivas, S/o. Sri Kanakaiah, SA, Kazipet
115.   M Anjaiah, S/o Sri Kondaiah, SA Karimnagar
116.   V Kumar, S/o Sri Dasaratham, SA, Kazipet
117.   K Rama Swamy, S/o Sri Mallaiah, SA, Kazipet
118.   R Venkateswar Rao, S/o Sri R. Venkata Ratnam, SA, Kazipet
119.   B. Saranga Babu, S/o Sri Kanakaiah, SA, Kazipet
120.   S Sahadev, S/o Sri S Komaraiah, SA, Kazipet
121.   D.Srinath, S/o.Sri Pullaiah, SA, Kazipet
122.   Gulam Ahmed, S/o.Sri Gulam Mustafa, SRO, Nalgonda
123.   N.Satyanaryana Swamy, S/o. Sri Balaram, HRO, RMS 'Z' Dn.
124.   Raja Ram, S/o S P Ram, SA RMS Visakhapatnam Division
125.   M V Satyalatha, D/o M Satya Rao, SA, RMS 'V' Dn.
126.   Prabhakar Das, S/o. M M Das, SA, RMS 'V' Dn.
127.   B.Venkateswarlu, S/o.Seshagiri Rao, SA, RMS 'V' Dn.
128.   Kona Satyanarayna, S/o. Perraju, SA, RMS 'V' Dn.
129.   Kasi Chandra Rao, S/o.K Ganniyya, SA, RMS 'V' Dn.
130.   S V S Sarma, S/o S V N Murthy, SA, RMS 'V' Dn.
131.   K Srinivasa Rao, S/o K.Sarveswara Rao, SA, RMS 'V'Dn.
132.   K Malathi, D/o Late Sri K Eswarudu, SA, RMS 'V' Dn.
133.   Vijaya Kumar, S/o Satyanarayana, SA, RMS 'V'Dn.
134.   Gopala Krishna, S/o Late Sri Venakata Charyulu, SA, RMS 'V'Dn.
135.   Ganapathi Rao, S/o Late Sri Appalanaidu, SA, RMS 'V'Dn.
136.   V Narayana Rao, S/o Venkanna, SA, RMS 'V'Dn.
137.   S Vimala, W/o G.Gangadhara Rao, SA, RMS 'V'Dn.
138.   S Satyanarayana Murthy, S/o Late Sri S B Sastry, SA, RMS 'V'Dn.
139.   G.G.Sundar Singh, S/o Late Sri Mutyala Rao, SA, RMS 'V'Dn.
140.   A Murali, S/o Late Sri A S V Sarma, SA, RMS 'V'Dn.
141.   Y Visalakshi, S/o Y V R Murthy, SA, RMS 'V'Dn.
142.   R Kamaraju, S/o Late Sri Bhaneswara Rao, SA, RMS 'V'Dn.
143.   M Naga Sivannarayana, S/o Sri Jagga Rao, SA, RMS 'V'Dn.
144.   A Krishna Rao, S/o Late Sri Gopalayyar, SA, RMS 'V'Dn.
145.   P Simahachalam Naidu, S/o Sri P.Mutyalanaidu, SA, RMS 'V'Dn.
146.   K.Nagamani, D/o K Venkata Ramayya, SA, RMS 'V'Dn.
                                       6
                                                                     CP.No.163/2015

147.   I P Vanitha, W/o Sri T Jaya Raju, SA, RMS 'V'Dn.
148.   B Indu Kumar, S/o Late Sri Appalaswamy, SA, RMS 'V'Dn.
149.   K N Kashyap, S/o K S R Murthy, SA, RMS 'V'Dn.
150.   V Ravi Babu, S/o Late Sri Rama Rao, SA, RMS 'V'Dn.
151.   K U Bhaskari, W/o Sri T Nageswara Rao, SA, RMS 'V'Dn.
152.   P Mary, W/o. K Rama Murthy, SA, RMS, 'V' Dn.
153.   P V Ramana, S/o.Sambaiahchary, SA, RMS 'V' Dn.
154.   Y Vishalakshmi, D/o.Y Suryanarayana, SA, RMS 'V' Dn.
155.   A V Ramana, S/o.Sri Mallaiah, SA, RMS 'V' Dn.
156.   Ch Suryanarayana, S/o.Late Sri Narayana Swamy, SA, RMS 'V' Dn.
157.   V V Suryanarayanamma, W/o.Sri K S Swamy SA, RMS 'V' Dn.
158.   M Pratap Singh, S/o.Late Sri M Chandrasekhara Rao, SA, RMS 'V' Dn.
159.   V Jagannadham, S/o.Late Sri Appala Raju, SA, RMS 'V' Dn.
160.   Gowrichandra Sahu, S/o.Sri Harihara Sahu, SA, RMS 'V' Dn.
161.   R J Madhusudana Rao, S/o.Late Sri R Jogeswara Rao, SA, RMS 'V' Dn.
162.   N S N Murthy, S/o.Late Sri N S Bhukta, SA, RMS 'V' Dn.
163.   T Venkateswara Rao, S/o.Sri T Krishna Rao, SA, RMS 'V' Dn.
164.   N V Ramanamma, W/o.Sri A V Dharma Rao, SA, RMS 'V' Dn.
165.   J Satyanarayana, S/o. Sri Venkata Rao, ASP, SA, RMS 'V' Dn.
166.   S V Subrahmanyam, ASP, SA, RMS 'V' Dn.
167.   S Malleswara Rao, S/o.Sri Venkateswarlu, SA, RMS 'V' Dn.
168.   S S Rama Rao, S/o.Sri Prabhakara Rao, SA, RMS 'V' Dn.
169.   U Prabhakara Rao, S/o Late Sri U Satyanarayana, Rao, SA, RMS 'V' Dn.
170.   A Veerabrahmam, S/o. Late Sri Ramulu, SA, RMS 'V' Dn.
171.   A Visweswara Rao, S/o.Sri Suryaprakasa Rao SA, RMS 'V' Dn.
                                                               ....Respondents

                 (By Advocate Smt.K.Rajitha, Sr.PC for CG)
                                           7
                                                                      CP.No.163/2015

                                  ORAL ORDER

PER: HON'BLE MR. ASHISH KALIA, JUDICIAL MEMBER Ms.Hemalatha N.P. appearing for Shri J.Sudheer, learned counsel for the petitioner submits that the matter has become infructuous.

2. In view of the above, the Contempt Petition is dismissed having been rendered infructuous.

       (K.V.EAPEN)                                   (ASHISH KALIA)
   ADMINISTRATIVE MEMBER                           JUDICIAL MEMBER

   /ps/