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[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8)(ii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(ii)he should not have attained the age of sixty years on the 1st January of the year in which the last date for receipt of applications, as specified in the advertisement issued under sub-rule (1) of rule A, falls;