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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(2) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(2)Any person called upon to furnish the information under sub-rule (i) shall be legally bound to do so.Form 1[See Rule 17(1)]Application for registration of establishments employing Contract Labour.