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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(2)The percentage of vacancies in a cadre occurring in a year to be filled up by promotion shall be as provided herein below:-
(i) In the cadre of Foreman ... 100 per cent.
(ii) In the cadre of Subordinate Engineer Graded in a branch. 10 per cent.
(iii) In the cadre of Overseer Grade II (Civil). 100 per cent from Trained Section Assistant/Overseer GradeIII.
(iv) In the cadre of Overseer Grade II (Mechanical). 25 per cent by promotion from confirmed or regular DivisionalMechanics in the Mechanical Branch.
(v) In the cadre of Draftsman Grade II... 25 per cent.
(vi) In the cadre of Overseer Grade III... 100 per cent on promotion from untrained Section Assistant.