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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)The general body may also be called at any time by the President or Managing Committee members through a majority resolution or by members of the Farmers' Organisation through a requisition signed by not less than ⅓rd of the members with voting rights.