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Union of India - Section

Section 9 in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010

9. [ Eligibility of Existing Employees for direct recruitment. [Substituted by Notification No. G.S.R. 835(E), dated 5.9.2018 (w.e.f. 28.10.2010).]

- When the posts required to be filled by direct recruitment are advertised, employees of the Board of any Major Port Trust possessing the prescribed qualifications and experience may also apply:Provided that the age limit in such cases shall not exceed fifty five years.]