Section 13(1) in Punjab Registration of Births and Deaths Rules, 2004

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State of Punjab - Subsection

Section 13(1) in Punjab Registration of Births and Deaths Rules, 2004

(1)The fees payable for a search to be made, an extract or a non-availability certificate of birth and death to be issued under Section 17, shall be as follows :-

(a)	Search for a single entry in the first year for which thesearch is made.	Amount (In Rs.) 2/-
(b)	For every additional year for which the search is continued	2/-
(c)	For granting extract relating to each birth or death	5/-
(d)	For granting Non-Availability certificate of birth or death	2/-

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State of Punjab - Subsection

Section 13(1) in Punjab Registration of Births and Deaths Rules, 2004