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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iii) in The U.P. Cinematograph Rules, 1951

(iii)There shall be not less than one latrine seat for every 100 person or less and not less than one place for urinating for every 50 persons or less of total seating accommodation: Provided that at least one latrine seat and two places for urinating shall be provided for women.