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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(5) in The Himachal Pradesh Police Act, 2007

(5)The State Government shall endeavour to provide to each Police Station all essential amenities such as a reception-cum-visitors' room, interrogation room of appropriate design, separate toilets for men and women and separate lock-ups for men and women.