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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

(3)The Commission shall advertise the vacancies and merit list of eligible candidates on the basis of competitive examination and practical test of skill in computer and typing to be prepared for appointment of the basic grade of this cadre and recommendations as per reported vacancies to be made. The vacancies shall be carried forward in case any candidates fail to join the service.