Section 2(1)(k) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"message" shall have the same meaning assigned to it in clause (3) of section 3 of the Indian Telegraph Act, 1885 (13 of 1885);

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