Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(2)(c) in The Goa, Daman And Diu Land Revenue Code, 1968

(c)cases in which no occupancy price may be charged or in which concessional occupancy price may be charged;