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[Cites 0, Cited by 0] [Section 82A(11)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(11)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)The lift lobby shall be of an inside measurement of 1800 mm. x 1800 mm. or more;