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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(c) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(c)two persons, nominated by the sponsoring body from amongst eminent educationists or from management field;