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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(f) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(f)Rank Card. - Every candidate who has been assigned ranking in the merit list shall be issued Rank card by the Convener. The Rank Card, among other things, include the marks obtained in the ICET and the rank assigned in the state wide merit, region-wise merit. Community-wise merit etc.,