Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Chattisgarh - Subsection Section 180(b) in High Court of Chhattisgarh Rules, 2005 (b)The type used in text shall be pica modern, solid, with italics where necessary, but long primer shall be used in printing accounts tabular matter and notes.
