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State of Chattisgarh - Section

Section 180 in High Court of Chhattisgarh Rules, 2005

180.

All the paper books shall be neatly typed, or printed and shall conform with the following requirements : -
(a)The size shall be 32 by 64 cms. of fullscap folio.
(b)The type used in text shall be pica modern, solid, with italics where necessary, but long primer shall be used in printing accounts tabular matter and notes.
(c)Every tenth line on each page shall be numbered, i.e. the tenth line shall be numbered 10, the 20th line 20 and so on.