Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(2) in First Statutes of the University of Udaipur (2)After the proposals have been approved by the Board they shall be awarded in accordance with the Statutes to be framed under clause (v) of section 34 of the Act.
