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State of Rajasthan - Section

Section 65 in First Statutes of the University of Udaipur

65. Institution of Fellowships, etc.

(1)The proposals with regard to the institution of fellowships, scholarships, medals and prizes shall be moved either by the Board on its own initiative or be initiated by the appropriate Board of studies and shall be provided for in the respective budgets of the Colleges/Campuses/Schools by the Deans/Associate Deans/Directors.
(2)After the proposals have been approved by the Board they shall be awarded in accordance with the Statutes to be framed under clause (v) of section 34 of the Act.