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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(4) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(4)The open access customers shall comply with the metering and other requirements of ABT. Metering arrangement both at consumer end and at the point of injection of power by the open access supplier and integration of the two metering points determining online mismatches in drawal and supply including losses, shall have to be complied with.