Himachal Pradesh High Court
Manorma Devi vs . The Principal Secretary & Ors. on 13 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Manorma Devi vs. The Principal Secretary & Ors.
CMPMO No.53 of 2023 13.03.2023 Present: Mr. Mukul Sood, Advocate, for the petitioner.
Mr. B.C. Verma, Additional Advocate General and Mr. R.P. Singh, Deputy Advocate General, for the respondent-State.
CMPMO No.53 of 2023 & CMP No. 1068 of 2023 Learned Additional Advocate General has submitted that reply has already been filed in the Registry on 09.03.2023, but the same is not on record. Registry to check and place the same on record, if in order. List thereafter.
In the meantime, rejoinder, if any, be filed within four weeks, as prayed by learned counsel for the petitioner.
Interim order to continue.
( Sushil Kukreja ) Judge 13th March, 2023 (reena) ::: Downloaded on - 13/03/2023 21:01:31 :::CIS