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[Cites 0, Cited by 5] [Entire Act]

State of Punjab - Section

Section 69 in The Punjab Land Revenue Rules

69. Order for detention issued by Assistant Collector 2nd grade to be reported to Collector.

- If in any case an Assistant Collector of the 2nd grade decides to keep a defaulter arrested by warrant under detention instead of causing him to be taken before the Collector, he shall without delay report his action to the Collector, for information, if the detention exceeds twenty-four hours.