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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(c)physical requirement of additional infrastructure and equipments etc. over the three years period, as per specified norms;