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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(3)The School Development Plan, shall contain the following details-
(a)estimates of classwise enrolment for each year;
(b)requirement, over the three years period, of the number of additional teachers, including head teachers, subject teachers and part time instructors, separately for Classes I to V and Classes VI to VIII, calculated, as per specified norms;
(c)physical requirement of additional infrastructure and equipments etc. over the three years period, as per specified norms;
(d)additional financial requirement over the three years period, yearwise, in respect of Clauses (b) and (c), including additional requirement of free textbooks for children and for providing special training facility to children admitted in age appropriate class and any other additional financial requirement for fulfiling the responsibilities of the school under the Act.