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Union of India - Section

Section 5B in The Indian Post Office Rules, 1933

5B. [ [Inserted by Notification No. G.S.R. 691(E), dated 10.9.2015 (w.e.f. 30.3.1933).]

Bulk Mail Service shall be characterised as under:-
(i)The receipt, in the same mail or in one day when several mails are made up per day, of 1500 or more items posted by the same sender.
(ii)The receipt, in a period of two weeks, of 5000 or more items posted by the same sender.
(iii)Under the terms of this article, the sender of the bulk items shall be considered to be the person or organization that actually posts the items.
(iv)If need be, the sender may be identified by any common characteristic of the items or any indication made on the items (for example, return address, name, mark or stamp of the sender, postal authorisation number, etc.).
Fees shall be charged as per column (2) of the table below:Table
(1) (2)
Upto 40 grams Rs. 30.00
For every additional 20 grams or part thereof up to 2000 grams Rs. 5.00]