Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] Union of India - Subsection Section 5B(i) in The Indian Post Office Rules, 1933 (i)The receipt, in the same mail or in one day when several mails are made up per day, of 1500 or more items posted by the same sender.
