Section 18(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961
(a)What is the total area of land which was held [by the holder on the 26th day of September 1970] [These words and figures were substituted for the words and figures 'by the person on the 4th day of August 1959.' by Maharashtra 21 of 1975, Section 12(1).];
