Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Telangana - Subsection Section 91(2) in Telangana Panchayat Raj Act, 2018 (2)The Gram Panchayat may require the owner of such door, gate, bar or ground floor window to alter it, so that no part thereof when open shall project over the public road.
