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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3)(e) in The Nathdwara Temple Rules, 1973

(e)travelling and halting allowances to the President Vice-President and members of the Board for journeys undertaken for the meetings or other affairs of the Board;