Madhya Pradesh High Court
Meinhardt Singapore Pte. Ltd. ... vs Bhopal Municipal Corporation ( Bmc) on 29 August, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR AA No. 192 of 2023 (MEINHARDT SINGAPORE PTE. LTD. CORPORATE OFFICE AT Vs BHOPAL MUNICIPAL CORPORATION ( BMC)) Dated : 29-08-2023 Shri D.S. Dubey - Advocate for the appellant.
Though I.A. No.12421/2023 for ignoring default has been filed, but first line of pages 177 & 178 is not legible.
Appellant to take note and file typed copy of those documents which are not legible.
List in the next week for consideration of I.A. No.12421/2023.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
Sateesh
Signature Not Verified
Signed by: SATEESH
KUMAR SEN
Signing time: 8/31/2023
4:33:04 PM