Section 7(1) in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965
(1)The cost of the construction of water course shall include the following namely: -(i)the cost of acquiring the land for the purpose:(ii)the cost of the works if any, to be constructed for the passage across the water course, of water or drainage which the water course may intercept and for providing suitable means of communication across it, wherever necessary;(iii)such other costs as may be prescribed.
