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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(ii) in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965

(ii)the cost of the works if any, to be constructed for the passage across the water course, of water or drainage which the water course may intercept and for providing suitable means of communication across it, wherever necessary;