Section 2 in The U.P. (Regulation Of Building Operations) Rules, 1985
2. Definitions. -
In these rules, unless the context otherwise requires:(a)"alteration" means any structural change, such as an addition to the area or height, or the removal of part of a building, or the construction or cutting into or removal of any wall, partition, column, beam, joint, floor or other support, or a change to or closing of any means of ingress or egress or a change to equipment, drainage or ventilation.(b)"approval" means approved by the Prescribed Authority.(c)"permit" means permission or authorization in writing by the Prescribed Authority to carry out the work.(d)"Form" means a Form appended to these rules.
