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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)The provisions of sub rule 1 are not applicable to boundary wall of jails, in industrial buildings, electric sub stations, transformer stations, institutional buildings, like sanatoria, hospital, industrial buildings like workshops, factories and educational buildings like schools, colleges, including the hostels, and other uses of public utility undertakings and height up to 2.4 m may be permitted by the Authority.