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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(3)The result of the examination shall be divided into two parts as follows, namely:-Part -I: Select List - Names of successful candidates.Part - II: Waiting List - Names of candidates to be kept on the waiting list.