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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 93(1)(a) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(a)contravenes any of the provisions of the Depositories Act, the byelaws, agreements, these regulations and directions issued thereunder;