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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(i) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(i)Principal/Head of the Department. - M.P.Ed or equivalent degree with at least 55 (fifty five) percent marks and B.P.Ed with at least 50% marks and at least five years of experience as a lecturer in a physical education teacher training institution.